AHSANUDDIN AMANULLAH,B S BHANUMATHI

143 recorded High Court judgment(s) · 2021–2022

Courts

Andhra Pradesh High Court

143

DISPOSED OF NO COSTS	53
DISMISSED	28
WITHDRAWN	26
DISMISSED AS INFRUCTUOUS	12
DISMISSED AS NON PROSECUTION	12
ALLOWED NO COSTS	5
DISMISSED AS NOT PRESSED	4
CLOSED NO COSTS	3

MANGALAGIRI TEXTILE MILLS PRIVATE LIMITED WORKERS WELFARE ASSOCIATION v. THE STATE BANK OF INDIA — Andhra Pradesh High Court (2022-03-04)
MANGALAGIRI TEXTILES MILLS PRIVATE LIMITED v. The State Bank of India — Andhra Pradesh High Court (2022-02-18)
M/s.SP Enterprises, v. The Dy. Commissioner (CT), — Andhra Pradesh High Court (2022-02-04)
M. venkata Prasad, Gangaiah Complex, v. The Income Tax Officer, — Andhra Pradesh High Court (2022-02-04)
M/s. Pinakini Outsourcing Agency, v. State of Andhra Pradesh, — Andhra Pradesh High Court (2022-02-04)
K KARTHIKEYA MINERALS v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-02-04)
M/s Balaji Minerals, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-02-03)
Ch. Venkata Seshaiah, v. Tjhe Sub-Divisional Inspector, — Andhra Pradesh High Court (2022-02-02)
S.N.V. Indira Devi, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-02-02)
Union of India, represented by its v. Shri B.Bheemanna, — Andhra Pradesh High Court (2022-02-02)