AHSANUDDIN AMANULLAH,B KRISHNA MOHAN

90 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• M.Narasimha Raju, v. THE STATE OF AP — Andhra Pradesh High Court (2021-12-08)
• Giri Saraswathi, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-12-08)
• TETALA SATYA AT SATYAVATHI v. M/S ANNAPOORNA FINANCIERS — Andhra Pradesh High Court (2021-12-08)
• Davu Nagamalleswaramma v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-12-07)
• Karakala Shivamma v. Chereddy Sudhakar Reddy — Andhra Pradesh High Court (2021-12-07)
• Lingala Bharathi v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-12-06)
• Epuru Reshma ATYogyatha, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-12-06)
• Coromandel International Limited v. The Union of India — Andhra Pradesh High Court (2021-12-01)
• M/s BEKEM INFRA PROJECTS PRIVATE LIMITED, v. The Commercial Tax Officer — Andhra Pradesh High Court (2021-12-01)
• Coromandel International Limited v. THE UNION OF INDIA — Andhra Pradesh High Court (2021-12-01)