AHSANUDDIN AMANULLAH

51 recorded High Court judgment(s) · 2021–2022

Courts

Andhra Pradesh High Court

DISMISSED AS INFRUCTUOUS	16
DISMISSED AS NON PROSECUTION	13
DISPOSED OF NO COSTS	9
WITHDRAWN	5
DISMISSED AS NOT PRESSED	4
ALLOWED NO COSTS	3
DISMISSED	1

PASUPULETI VENKATA SURESH BABU AND 3 OTHERS v. THE DIST. COLLECTOR, (PANCHAYAT WING) AND 2 OTHERS — Andhra Pradesh High Court (2022-06-14)
N. SAMBASIVA RAO, KRISHNA DIST. v. THE DIST. COLLECTOR (PANCHAYAT WING) AND 2 OTHERS — Andhra Pradesh High Court (2022-06-14)
GRAM PANCHAYAT, JAGAPATHINAGARAM, E.G.DISTRICT v. THE GOVT OF AP., PANCHAYAT RAJ DEPT., HYDERABAD AND 3 OTHERS — Andhra Pradesh High Court (2022-06-14)
Flaiz Memorial Higher Secondary School of Seventh - Day v. The Rustumbada Grampanchayat — Andhra Pradesh High Court (2022-06-14)
Mareddy Venkata Sivarama krishna Reddy v. The Government of Andhra pradesh, rep.by its Secretary — Andhra Pradesh High Court (2022-04-30)
Basu Guravaiah v. The State Election Commission, A.P. rep.by its — Andhra Pradesh High Court (2022-04-30)
Badda Suseela v. Prathi Parvati — Andhra Pradesh High Court (2022-04-30)
Smt. Rayavarapu Subba Lakshmi v. The Chief Executive officer — Andhra Pradesh High Court (2022-04-30)
Mohammed Abdul Matheem v. State of Andhra Pradesh, rep. by its Principal Secretary — Andhra Pradesh High Court (2022-04-30)
Molakalapalli Hazarathaiah v. The District Collector-cum-District Programme Coordinator, — Andhra Pradesh High Court (2022-04-28)