AHANTHEM BIMOL SINGH, LANUSUNGKUM JAMIR

34 recorded High Court judgment(s) · 2020–2021

Courts

Manipur High Court

VIRENDRA RAJKUMAR v. STATE OF MANIPUR AND 8 ORS — Manipur High Court (2021-12-08)
T THANGZALAM HAOKIP v. THE SPEAKER MLA AND 6 ORS — Manipur High Court (2021-07-13)
YENGKHOM SURCHANDRA v. THE HONOURABLE SPEAKER MLA AND 3 ORS — Manipur High Court (2021-06-02)
SANASAM BIRA SINGH v. THE HONOURABLE SPEAKER MLA AND 2 ORS — Manipur High Court (2021-06-02)
KSHETRIMAYUM BIREN SINGH v. THE HONOURABLE SPEAKER MLA AND 2 ORS — Manipur High Court (2021-06-02)
M/S B.L.L. AGENCY AND ANOTHER v. STATE OF MANIPUR AND 3 OTHERS — Manipur High Court (2021-03-18)
STATE OF MANIPUR AND 2 ORS v. M/S SIMPLEX PROJECTS LTD — Manipur High Court (2021-01-13)
MOIRANGTHEM CHANDRASEKHAR SINGH v. YENGKHOM SURCHANDRA SINGH AND 3 ORS — Manipur High Court (2020-12-18)
STATE OF MANIPUR v. LUNTHANG HAOKIP AND 5 OTHERS — Manipur High Court (2020-12-17)
STATE OF MANIPUR AND ANOTHER v. LUNTHANG HAOKIP AND 5 OTHERS — Manipur High Court (2020-12-14)