LexAHANTHEM BIMOL SINGH
447 recorded High Court judgment(s) · 2020–2026
Open in Lexace · Search this judge's casesCourts
| Manipur High Court | 447 |
Disposal nature
| Disposed Off | 126 |
| Allowed | 99 |
| Closed | 73 |
| Dismissed | 50 |
| Withdrawn | 36 |
| Dismissed as withdrawn | 21 |
| Condoned | 18 |
| Infructuous | 9 |
Recent judgments
- SHRI H. DELEEP SINGH, IAS v. SHRI L. AMUSANA SINGH AND 7 ORS — Manipur High Court (2026-06-03)
- STATE OF MANIPUR AND 2 OTHERS v. Laishram Amusana Singh and 8 ors — Manipur High Court (2026-06-03)
- STATE OF MANIPUR AND 2 ORS v. SHRI LAISHRAM AMUSANA SINGH AND 8 ORS — Manipur High Court (2026-06-03)
- L Amusana Singh and 3 others v. H Deleep and 3 others — Manipur High Court (2026-06-03)
- Kh Samson Aimol and 9 Ors v. State of Manipur and 92 Ors — Manipur High Court (2026-06-01)
- State of Manipur v. Yumlembam Romesh Singh @ Ratan — Manipur High Court (2026-06-01)
- KH SAMSON AIMOL AND 9 ORS v. STATE OF MANIPUR AND 6 ORS — Manipur High Court (2026-06-01)
- Laishram Janata Devi v. Laishram Sanatombi Devi and another — Manipur High Court (2026-05-31)
- Chandam Lalitchandra and 2 Ors v. Ch. Urmila Devi and 65 Ors — Manipur High Court (2026-05-31)
- Laishram Swarnalata Devi v. Laishram (N) Memchoubi Devi and 2 others — Manipur High Court (2026-05-31)