LexAHANTHEM BIMOL SINGH
3,709 recorded High Court judgment(s) · 2018–2026
Open in Lexace · Search this judge's casesCourts
| Manipur High Court | 3709 |
Disposal nature
| Disposed of with direction | 674 |
| Closed | 663 |
| Allowed | 546 |
| Disposed Off | 457 |
| Withdrawn | 396 |
| Dismissed as withdrawn | 356 |
| Infructuous | 350 |
| Dismissed | 195 |
Recent judgments
- Thokchom Sanayaima Singh v. Laishram Rebika Devi — Manipur High Court (2026-06-05)
- Thokchom Sanayaima Singh v. Laishram Rebika Devi — Manipur High Court (2026-06-05)
- Keisham Mohon Singh v. State of Manipur and Anr — Manipur High Court (2026-06-04)
- Shagolsem Ranbir Meitei v. State of Manipur and 2 Others — Manipur High Court (2026-06-04)
- MANIPUR STATE KABADDI ASSOCIATION v. STATE OF MANIPUR AND 3 OTHERS — Manipur High Court (2026-06-04)
- DARYAL ALAM ANAL v. STATE OF MANIPUR AND 2 OTHERS — Manipur High Court (2026-06-04)
- Subadani Adhikarimayum and Anr. v. State of Manipur and 4 ors — Manipur High Court (2026-06-04)
- Rapan Panmei and 2 Others v. Union of India and 3 Others — Manipur High Court (2026-06-04)
- The Narcotics Control Bureau (NCB) v. Bm. Rashid Ahamed @ Buyamayum Rashid — Manipur High Court (2026-06-04)
- Gosaimayum Gyanajit Sharma v. The Officer in Charge NAB PS, Manipur — Manipur High Court (2026-06-04)