LexAHANTHEM BIMOL SINGH, A.GUNESHWAR SHARMA
98 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Manipur High Court | 98 |
Disposal nature
| Allowed | 52 |
| Withdrawn | 13 |
| Closed | 11 |
| Disposed Off | 9 |
| Infructuous | 6 |
| Dismissed as withdrawn | 2 |
| Not pressed | 1 |
| Disposed of with direction | 1 |
Recent judgments
- Mayanglambam Chitaranjan Singh and Anr v. Laishram Nandakumar Singh and 2 Ors — Manipur High Court (2025-11-27)
- KH. SAMSON AIMOL AND 9 OTHERS v. STATE OF MANIPUR AND 92 OTHERS — Manipur High Court (2025-11-26)
- All Manipur Tribal Union v. Mutum Churamani Meetei and 15 others — Manipur High Court (2025-05-08)
- HOZHELI KINNY v. NATIONAL INVESTIGATION AGENCY — Manipur High Court (2024-07-29)
- NATIONAL INVESTIGATION AGENCY (NIA) v. MRS HOZHELI KINNY — Manipur High Court (2024-07-29)
- NATIONAL INVESTIGATION AGENCY v. HOZHELI KINNY — Manipur High Court (2024-07-29)
- Praksah Bhattarai v. State Of Manipur And 5 Ors — Manipur High Court (2024-07-29)
- NATIONAL INVESTIGATION AGENCY v. MRS HOZHELI KINNY — Manipur High Court (2024-07-29)
- Lairenmayum Hemachandra Singh And 18 Ors v. State Of Manipur And 18 Ors — Manipur High Court (2024-07-29)
- Mehul Desai v. Joint Secretary (PITNDPS) And 2 Others — Manipur High Court (2024-07-26)