AG. MANJULA CHELLUR, C.N.RAMACHANDRAN NAIR

20 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• SHIBUMON P.R. v. K.S.E.B. & ANOTHER — Kerala High Court (2011-11-11)
• DR.ASHA SHYAM v. STATE OF KERALA — Kerala High Court (2011-11-11)
• M/S.UTHAMAN PETROLEUM v. INDIAN OVERSEAS BANK — Kerala High Court (2011-11-11)
• D.JAYAKUMAR v. THE STATE OF KERALA — Kerala High Court (2011-11-11)
• SURENDRAN.A.K v. STATE OF KERALA AND OTHERS — Kerala High Court (2011-11-11)
• MUHAMMED RAFEEK v. U T OF LAKSHADWEEP ADMINISTRATION & ANOR — Kerala High Court (2011-11-10)
• SRI.JOSEPH PUTHUPPARA AND ANOTHER v. T.T.ANTONY AND 5 OTHERS — Kerala High Court (2011-11-10)
• STATE OF KERALA & OTHERS v. K.DEVAKI — Kerala High Court (2011-11-10)
• S.RADHAKRISHNAN, S/O.SREEDHARAN v. UNION OF INDIA REP.BY SECRETARY,MINISTRY — Kerala High Court (2011-11-10)
• STATE OF KERALA v. NICHOLAS K.C. — Kerala High Court (2011-11-10)