AG. MANJULA CHELLUR

173 recorded High Court judgment(s) · 2011–2013

Courts

Kerala High Court

173

DISMISSED	54
DISPOSED OF	51
TRANSFERRED TO KERALA ADMINISTRATIVE TRIBUNAL	22
DISMISSED AS WITHDRAWN	20
CLOSED	12
ALLOWED	8
TRANSFERRED TO NATIONAL GREEN TRIBUNAL	3
DISMISSED AS INFRUCTUOUS	2

MOHAMMED v. THE ADDITIONAL DISTRICT MAGISTRATE — Kerala High Court (2013-12-12)
T.M.SAVANKUTTY v. STATE OF KERALA — Kerala High Court (2013-11-29)
LAKSHMANAN A.B. v. STATE OF KERALA — Kerala High Court (2013-11-12)
V.C.VIJAYAN v. SECRETARY, CHEMPU GRAMA PANCHAYATH — Kerala High Court (2013-10-03)
DR.P.SYAM v. STATE OF KERALA — Kerala High Court (2013-08-02)
C.MOHAMMED HUSSAIN v. EXECUTIVE ENGINEER — Kerala High Court (2013-08-02)
P.KRISHNAN KUTTY v. MANJERI MUNICIPALITY — Kerala High Court (2013-08-02)
MABLE M. v. STATE OF KERALA — Kerala High Court (2013-07-19)
PADMANABHAN M.V v. STATE OF KERALA AND OTHERS — Kerala High Court (2013-05-24)
T.RAJAN v. STATE OF KERALA & ORS. — Kerala High Court (2013-05-24)