AG. K.S.RADHAKRISHNAN, M.N.KRISHNAN

320 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• JOSE ELLICKAL v. K.S.E.B. — Kerala High Court (2007-04-13)
• G.VIKRAMAN v. SPECIAL TAHSILDAR (LA GENERAL), TVM — Kerala High Court (2007-04-13)
• M/S.R.TECH STEEL ENGINEERING v. STATE OF KERALA — Kerala High Court (2007-04-13)
• STATE OF KERALA AND OTHERS v. M/S.POABS ESTATE PVT. LTD. AND ANOTHER — Kerala High Court (2007-04-13)
• ADVOCATE & ENGINEER LT.COL.N.D.JOY(RTD.) v. THE HIGH COURT OF KERALA — Kerala High Court (2007-04-13)
• K.P.MOHAMMAD ALI HAJI v. S.RASITHA — Kerala High Court (2007-04-13)
• STATE BANK OF TRAVANCORE v. THE RECOVERY OFFICER — Kerala High Court (2007-04-13)
• N.BHASURANGAN v. M.P.SHAJU — Kerala High Court (2007-04-12)
• BOBAN.G.NATH v. STATE OF KERALA — Kerala High Court (2007-04-12)
• T.V.GOPALAN v. SECRETARY,MALLAPPALLY GRAMA PANCHAYATH — Kerala High Court (2007-04-12)