LexAG. B.KOSHY, V.GIRI
571 recorded High Court judgment(s) · 2007–2009
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 571 |
Disposal nature
| DISPOSED OF | 404 |
| DISMISSED | 110 |
| ALLOWED | 23 |
| CLOSED | 9 |
| DISMISSED AS NOT PRESSED | 9 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISMISSED AS WITHDRAWN | 6 |
| DISMISSED FOR DEFAULT | 2 |
Recent judgments
- S.SREEDHARAN NAIR v. DIRECTOR GENERAL OF POLICE AND ORS — Kerala High Court (2009-03-06)
- VARGHESE v. STATE OF KERALA — Kerala High Court (2009-03-06)
- NAYADUMPOIL-NILAMBOOR ROAD v. STATE OF KERALA — Kerala High Court (2009-03-06)
- ABDUL BASHEER v. STATE OF KERALA — Kerala High Court (2009-03-06)
- P.M.MUSTHAFA v. H.R.SHOUKATH — Kerala High Court (2009-03-06)
- BABU P.KURIAKOSE v. STATE OF KERALA — Kerala High Court (2009-03-06)
- DAMODARAN MOHANAN v. STATE OF KERALA — Kerala High Court (2009-03-06)
- KERALA SMALL INDUSTRIES DEVELOPMENT CRPN v. C.C.DEVASSIA — Kerala High Court (2009-03-06)
- RENJITH.V.P. v. THE DY.DIRECTOR OF PANCHAYATH — Kerala High Court (2009-03-06)
- JOHN ALI9AS N.V. THANKACHAN v. CIRCLE INSPECTOR OF POLICE, PALAKKAD — Kerala High Court (2009-03-06)