AG. B.KOSHY, THOMAS P.JOSEPH

34 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• M.M.SALAHUDEEN AND ANOTHER v. SOUTH MALABAR GRAMIN BANK AND OTHERS — Kerala High Court (2009-03-03)
• S.BUIJUMON v. R.RAVINDRAN AND ANOTHER — Kerala High Court (2009-03-03)
• KEERTHY K.S. AND OTHERS v. THE DEPUTY DIRECTOR EDUCATION, THRISSUR — Kerala High Court (2009-03-03)
• A.UNNI v. NEW INDIA ASSURANCE — Kerala High Court (2009-03-03)
• KERALA STATE ROAD TRANSPORT CORPORATION v. V.RAVI AND OTHERS — Kerala High Court (2009-03-03)
• SASIKUMARAN THAMPI v. STATE BANK OF INDIA, AND 3 OTHERS — Kerala High Court (2009-03-03)
• SHEEBA JOSEPH v. STATE OF KERALA AND OTHERS — Kerala High Court (2009-01-14)
• M.G.UNIVERSITY & ANOTHER v. DR.TRANIA FRANCIS & OTHERS — Kerala High Court (2009-01-14)
• KEERTHY K.S. AND OTHERS v. THE DEPUTY DIRECTOR EDUCATIONS THRISSUR — Kerala High Court (2008-12-19)
• WILSON PHILIPOSE v. P.K. GEORGE — Kerala High Court (2008-12-19)