AG. B.KOSHY, P.BHAVADASAN

82 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• T.P.MOHANDAS v. KERALA MOTOR TRANSPORT WORKERS WELFARE F — Kerala High Court (2009-02-13)
• M.SHAHUL HAMEED v. SUPDT OF POLICE, KOLLAM. — Kerala High Court (2009-02-13)
• K.S.E.B.,REP.BY ITS SECRETARY & OTHERS v. SMT.P.SAFIYA BEEVI — Kerala High Court (2009-02-13)
• GRACY GEORGE v. THE STATE OF KERALA AND OTHERS — Kerala High Court (2009-02-13)
• KVM TRUST v. UNIVERSITY OF KERALA — Kerala High Court (2009-02-13)
• POYIRAN RAJASHEKHARAN v. CIRCLE INSPECTOR OF POLICE,PAYYANNUR — Kerala High Court (2009-02-13)
• K.P. MOHAMMED ALI HAJI v. SMT. S.RASITHA & OTHERS — Kerala High Court (2009-02-13)
• DISHNET WIRELESS LIMITED v. C.I. OF POLICE — Kerala High Court (2009-02-13)
• WADAKKANCHERY BLOCK MULTI-PURPOSE CO-OP. v. THE DISTRICT MEDICAL OFFICER (HEALTH) — Kerala High Court (2009-02-13)
• R. SASIDHARAN NAIR v. THE KERALA STATE CO-OPERATIVE BANK — Kerala High Court (2009-02-13)