AG. ASHOK BHUSHAN

75 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• RAMAKANTH K.K. v. THE CHIEF OF ARMY STAFF AND OTHERS — Kerala High Court (2016-03-03)
• K.MADHUSOODANAN v. STATE OF KERALA — Kerala High Court (2015-09-18)
• USHA KUMARY v. SUPERINTENDENT OF POLICE,KOLLAM — Kerala High Court (2015-03-24)
• PARASSINIKKADAVU AYURVEDA v. KERALA UNIVERSITY OF HEALTH SCIENCE — Kerala High Court (2015-03-20)
• KOTTUKAL SERVICE CO-OPERATIVE BANK LTD.NO.T 196 v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2015-03-09)
• FINANCIAL SERVICE EXECUTIVES WELFARE ASSOCIATION v. LIFE INSURANCE CORPORATION OF INDIA — Kerala High Court (2015-03-09)
• ISLAHI TRUST v. DISTRICT COLLECTOR, KOLLAM — Kerala High Court (2015-03-06)
• P.V.BABU v. THANNERMUKKAM PANCHAYATH — Kerala High Court (2015-03-04)
• M/S. SECURE SANDS AND GRAVELS v. THE PULIKKAL GRAMA PANCHAYATH — Kerala High Court (2015-03-03)
• A.O.BABU v. FEDERAL BANK, ALWAYE BRANCH — Kerala High Court (2015-02-27)