LexAFTAB H. SAIKIA
34 recorded High Court judgment(s) · 2009–2010
Open in Lexace · Search this judge's casesCourts
| Sikkim High Court | 34 |
Disposal nature
| Disposed Off | 16 |
| Allowed | 6 |
| Dismissed as withdrawn | 6 |
| Dismissed | 5 |
| Withdrawn | 1 |
Recent judgments
- Onissa Dechhen Gurung v. State of Sikkim and Ors. — Sikkim High Court (2010-09-17)
- Dugo Bhutia v. State of Sikkim and Ors — Sikkim High Court (2010-08-30)
- Indira Pillai Sharma v. The Board of Directors SABCCO and Anr — Sikkim High Court (2010-07-08)
- Keshore Bahadur Chettri v. State Of Sikkim and Ors — Sikkim High Court (2010-06-16)
- Ms. Nonalisa v. Sikkim Manipal institute of Medical Sciences — Sikkim High Court (2010-06-11)
- Takhelmayum Sayon Singh v. Sikkim Manipal University and Ors — Sikkim High Court (2010-06-11)
- Anup Kharel v. State Of Sikkim and Ors — Sikkim High Court (2010-03-29)
- Mechung Bhutia and Ors v. State Of Sikkim and Ors — Sikkim High Court (2010-03-29)
- Gatuk Bhutia v. State Of Sikkim — Sikkim High Court (2010-03-17)
- State Of Sikkim v. Thukchuk Lachungpa and Another — Sikkim High Court (2010-03-03)