ADITYA KUMAR TRIVEDI,. V.N. SINHA

37 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• The Muzaffur Properites Pvt. Ltd. v. Dr. Mrs. Sahiba Hasan and Ors. — Patna High Court (2015-11-10)
• Raj Kishore Ram v. The Union Of India and Ors — Patna High Court (2015-11-03)
• Brijesh Kumar v. The Union Of India and Ors — Patna High Court (2015-11-03)
• Sanjay Kumar v. The Union Of India and Ors — Patna High Court (2015-11-03)
• Raj Kishore Ram v. The Union Of India and Ors — Patna High Court (2015-11-03)
• Raj Kishore Ram v. The Union Of India and Ors — Patna High Court (2015-11-03)
• Raj Kishore Ram v. The Union Of India and Ors — Patna High Court (2015-11-03)
• Binod Kumar and Ors. v. The State Of Bihar and Ors — Patna High Court (2015-11-02)
• Union Of India v. Anil Kumar Singh and Ors — Patna High Court (2015-11-02)
• Uma Kumar @ Uma Singh v. The Union Of India and Ors — Patna High Court (2015-10-30)