LexADITYA KUMAR TRIVEDI,. SHYAM KISHORE SHARMA
130 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 130 |
Disposal nature
| ALLOWED | 57 |
| DISMISSED | 30 |
| DISPOSED | 23 |
| WITHDRAWN | 18 |
| CONVERTED | 1 |
| REJECTED | 1 |
Recent judgments
- HIRA SINGH and ORS v. THE STATE OF BIHAR — Patna High Court (2013-08-30)
- Raushan Singh @ Raushan Kumar Singh v. The State Of Bihar Through The Principal Secretary, Department Of Home police, Government Of and Or — Patna High Court (2013-06-26)
- Krishna Mochi @ Kameshwar Mochi @ Kamlakantjee v. The State Of Bihar and Ors — Patna High Court (2013-06-26)
- RAMBILASH NISHAD v. THE STATE OF BIHAR and ORS — Patna High Court (2013-05-17)
- Manish Kumar v. The State Of Bihar and Ors — Patna High Court (2013-05-15)
- BIJENDRA NONIA v. THE STATE OF BIHAR — Patna High Court (2013-05-15)
- Bindu Devi v. The State Of Bihar and Ors — Patna High Court (2013-05-15)
- Anju Mehta v. The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Patna and Ors. — Patna High Court (2013-05-15)
- Washishtha Ram v. The State Of Bihar Through The Principal Secretary home Govt. Of Bihar and Ors. — Patna High Court (2013-05-15)
- Mantu @ Mantun Yadav v. The State Of Bihar Through Its Principal Secretary, Home Department, Govt. Of Bihar, Patna and Ors — Patna High Court (2013-05-15)