ADITYA KUMAR TRIVEDI,. SAMARENDRA PRATAP SINGH

43 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• Deo Nandan Singh v. The State Of Bihar and Ors — Patna High Court (2017-07-26)
• OMP PRAKASH DUBEY v. THE STATE OF BIHAR — Patna High Court (2017-03-06)
• RAJEEV SINGH @ RAJEEV KUMAR v. STATE OF BIHAR — Patna High Court (2017-03-02)
• GIRDHARI YADAV and ANR. v. THE STATE OF BIHAR — Patna High Court (2017-02-04)
• Naresh Sada v. The State Of Bihar — Patna High Court (2017-02-03)
• UMESH SINGH v. STATE OF BIHAR — Patna High Court (2017-01-30)
• RAJENDRA SINGH and ORS. v. STATE OF BIHAR — Patna High Court (2016-12-23)
• SURENDRA SINGH v. THE STATE OF BIHAR — Patna High Court (2016-12-23)
• AKBAR MANDAL v. THE STATE OF BIHAR — Patna High Court (2016-12-21)
• Amit Mandal v. The State Of Bihar — Patna High Court (2016-12-21)