ADITYA KUMAR TRIVEDI,. MIHIR KUMAR JHA

119 recorded High Court judgment(s) · 2012–2014

Courts

Disposal nature

Recent judgments

• STATE OF BIHAR v. PANKAJ KUMAR SINGH and ANR — Patna High Court (2014-05-16)
• BIRENDRA KUMAR YADAV v. STATE OF BIHAR — Patna High Court (2014-05-16)
• PANKAJ KUMAR SINGH v. THE STATE OF BIHAR — Patna High Court (2014-05-16)
• BASGIT SINGH @ KOERI and ORS v. THE STATE OF BIHAR — Patna High Court (2014-05-16)
• RAM MISHRA and ORS v. THE STATE OF BIHAR — Patna High Court (2014-05-16)
• BAL MUKUND SHARMA@BALMUKUND CHOUDHARY v. STATE — Patna High Court (2013-05-23)
• RAJENDRA PRASAD v. THE STATE OF BIHAR — Patna High Court (2013-05-23)
• RAJENDRA PD. CHAUDHTI v. THE STATE OF BIHAR — Patna High Court (2013-05-23)
• MAHINDRA RAI and ORS v. STATE — Patna High Court (2013-05-23)
• BAIJ NATH RAI and ANR v. THE STATE OF BIHAR — Patna High Court (2013-05-23)