LexADITYA KUMAR TRIVEDI
12,954 recorded High Court judgment(s) · 2009–2020
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 12954 |
Disposal nature
| ALLOWED | 3656 |
| BAIL GRANTED | 2057 |
| DISPOSED | 1764 |
| WITHDRAWN | 1689 |
| REJECTED | 1675 |
| DISMISSED | 1191 |
| D.F.D. FOR NON APPEARANCE | 638 |
| CONVERTED | 189 |
Recent judgments
- M/s B. N . and Associated and Ors v. Pramod Kumar and Ors — Patna High Court (2020-08-07)
- SRI KRISHNA PANDEY and ANR v. RAM NAGINA PANDEY and ORS — Patna High Court (2020-08-07)
- STATE OF BIHAR and ORS v. RAM CHANDRA SINGH — Patna High Court (2020-08-07)
- SONU KUMAR v. The State of Bihar — Patna High Court (2020-07-24)
- VINOD PASWAN v. The State of Bihar — Patna High Court (2020-07-21)
- GOLU ANSARI @ REYAZ @ GOLLU ANSARI v. THE STATE OF BIHAR — Patna High Court (2020-07-21)
- GAJENDRA SAH v. The State of Bihar — Patna High Court (2020-07-21)
- SIPPU KUMAR @ SIMPU KUMAR @ SIMPU KUMR v. The State of Bihar — Patna High Court (2020-07-20)
- SANJAY KUMAR v. The State of Bihar — Patna High Court (2020-07-20)
- RAJNI KANT BHARTI v. The State of Bihar — Patna High Court (2020-07-20)