ADITYA KUMAR TRIVEDI,. DHARNIDHAR JHA
20 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 20 |
Disposal nature
| ALLOWED | 11 |
| DISMISSED | 9 |
Recent judgments
- SURENDRA SHARMA and ANR v. THE STATE OF BIHAR — Patna High Court (2015-08-04)
- JAI RAM SHARMA and ORS v. STATE OF BIHAR — Patna High Court (2015-08-04)
- LAXMAN SINGH v. THE STATE OF BIHAR — Patna High Court (2015-03-18)
- BISHAMBHAR SINGH v. THE STATE OF BIHAR — Patna High Court (2015-03-18)
- HARI SHANKAR THAKUR @ HARISHANKAR SHARMA v. THE STATE OF BIHAR — Patna High Court (2015-03-18)
- BIRBAL MANJHI v. STATE OF BIHAR — Patna High Court (2015-03-17)
- SHAMBHU RAI v. STATE OF BIHAR — Patna High Court (2015-03-17)
- SUKRA KISKU @ SUKARA KISKU v. STATE OF BIHAR — Patna High Court (2015-03-13)
- CHANDESHWAR RAI v. STATE OF BIHAR — Patna High Court (2015-03-12)
- PRAMOD SINGH and ORS v. STATE OF BIHAR — Patna High Court (2015-03-11)
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