ADITYA KUMAR MOHAPATRA
58,296 recorded High Court judgment(s) · 2021–2026
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| Orissa High Court | 58296 |
Disposal nature
| Disposed Off | 55032 |
| Withdrawn | 1265 |
| Dropped | 692 |
| Allowed | 438 |
| Not Pressed | 242 |
| Converted | 161 |
| Infructuous | 157 |
| Dismissed | 152 |
Recent judgments
- KAINA DAS v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- NABA SETHI v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- CHANDAN KUMAR GIRI v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- MAMINI PANDA v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- RAMA CHANDRA NAYAK v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- NIRMAL CHANDRA JENA v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- SK. DAUD v. UNION OF INDIA(NCB) — Orissa High Court (2026-05-22)
- DEBDAN MISHRA v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- SAMYARANJAN SWAIN v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- DALSHER SINGH v. STATE OF ODISHA — Orissa High Court (2026-05-22)
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