LexADDL.REGISTRAR(OS)/ADDL. PROTHO. AND SR. MASTER
36 recorded High Court judgment(s) · 1999–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 36 |
Disposal nature
| DISPOSED OFF | 26 |
| DISMISSED | 4 |
| ABSOLUTE | 1 |
| WITHDRAWN | 1 |
| REJECTED U/S 986 | 1 |
| INFRUCTIOUS | 1 |
| REJECTED | 1 |
| (unspecified) | 1 |
Recent judgments
- ASHOK CHAMANLAL GROVER AND DILIP CHAMANLAL GROVER v. PRAKASHWATI CHAMANLAL GROVER (DECEASED) — Bombay High Court (2019-02-11)
- SHRIRAM CHITS (MAH) LTD. v. VIJAY MARUTI KAMBLE AND 3 ORS. — Bombay High Court (2018-03-28)
- PALLOO JAL MISTRY v. NARIMAN JAMSHED ILLAVIA ALIAS NARIMAN JAMSHEDJI ILLAVIA, ALIAS NARIMAN JAMSHID ILLAVIA — Bombay High Court (2016-12-19)
- KOTAK MAHINDRA BANK LIMITED v. RAFIUDDIN ABOOBAKAR THAKUR — Bombay High Court (2016-07-20)
- RAM TULIJARAM SHAHANI v. BHAGWAN TULJARAM SHAHANI and ORS. — Bombay High Court (2016-03-09)
- SHASHANK CHANDRAKANT THATTE AND ANR v. PARASMAL UTTAMCHAND JAIN AND 7 ORS. — Bombay High Court (2016-02-25)
- KRISHNA OMPRAKASH JALAN v. RAJESH CHAMANLAL SHAH — Bombay High Court (2015-08-11)
- INDIANA GRATING PVT.LTD.COMPANY AND ANR. v. ANAND UDYOG FABRICATORS PVT.LTD. AND 22 ORS. — Bombay High Court (2014-03-18)
- suraj K. masand AND ors. v. Satishkumar M. Upadhyaya — Bombay High Court (2014-03-11)
- BRIAN ROBERT ALEXANDER and ORS. v. M/S.A.G. ENTERPRISES — Bombay High Court (2014-03-11)