ADDL. REGISTRAR JUDICIAL

297 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• RAMACHANDRA S UPADHYA v. LAND TRIBUNAL, KUMTA — Karnataka High Court (2026-06-05)
• HEGGAPPA S/O. TIRAKAPPA NIMBALI, v. SHIVALINGAPPA S/O. RUDRAPPA SHIVALINGAPANAVAR, — Karnataka High Court (2026-04-09)
• BASANGOUDA S/O.SIDDANAGOUDA PATIL @ DODDAGOUDAR v. HANAMANTAPPA S/O.YALLAPPA BIDARGADDI — Karnataka High Court (2026-03-25)
• G SHIVANAND S/O G P MALIKANNA v. SRIDHAR HUDDAR S/O JANARDHAN RAO — Karnataka High Court (2026-03-23)
• SMT. BASAMMA W/O YELLAPPA v. SRI S D RAJESH S/O S D THIMMAPPA — Karnataka High Court (2026-03-16)
• THE DEPUTY GENERAL MANAGER v. SHIVARUDRAPPA MAHANTAPPA GONGADASHETTY S/O MAHANTAPPA — Karnataka High Court (2026-03-04)
• THE DEPUTY GENERAL MANAGER v. ABDULKHADAR — Karnataka High Court (2026-03-04)
• THE DEPUTY GENERAL MANAGER v. PRAKASHNAIKA AT PRAKASH DASANAIKA — Karnataka High Court (2026-03-04)
• NAGARAJ S/O SHIDDAPPA ARER v. THE DEPUTY COMMISSIONER — Karnataka High Court (2026-03-03)
• RAMAPPA S/O. GURAPPA LAMANI, v. THE STATE OF KARNATAKA — Karnataka High Court (2026-02-06)