ADDL. REGISTRAR GENERAL

42 recorded High Court judgment(s) · 2025–2026

Courts

Karnataka High Court

Dismissed for Non-Prosecution	30
DISMISSED	8
Dismissal for Non Compliance of Office Objections	2
DISPOSED	1
Abated	1

SMT.SHAKUNTALA W/LO RAMA @ RAMACHANDRA NAIK v. SMT.SONAVVA W/O RAMA @ RAMACHANDRA NAIK — Karnataka High Court (2026-01-30)
SMT RENUKA ALIYAS SHRADDA W/O VEERESH GIRENNAVAR v. SRI VEERESH S/O SHEKAR GIRENNAVAR — Karnataka High Court (2026-01-23)
KESHAVADAS S/O SRIDHARDAS SAVKAR, v. THE SPL. LAND ACQUISITION OFFICER, — Karnataka High Court (2026-01-23)
AMJAAN S/O ABDUL RAHAMANKHAN PATHAN v. THE STATE OF KARNATAKA — Karnataka High Court (2026-01-22)
THE STATE OF KARNATAKA v. MANJUR BASHA SALIM SAB MULLANAVAR — Karnataka High Court (2026-01-22)
STATE OF KARNATAKA v. GIRISHA T @ GIRISHA T. S/O. T.PRABHAKARA — Karnataka High Court (2026-01-22)
V. PURNACHANDRA RAO S/O ALEK ANAND RAO v. ABDUL RAHEMAN S/O ABDUL REHAMAN — Karnataka High Court (2026-01-22)
SAYED SAMEER HUSSAIN v. SUB DIVISIONAL MAGISTRATE — Karnataka High Court (2026-01-22)
SUBHASCHANDRA S/O. IRAPPA CHOUGULA v. THE STATE OF KARNATAKA — Karnataka High Court (2026-01-22)
THE DIVISIONAL CONTROLLER v. SUMAIYA W/O SHOIAB SHAIKH — Karnataka High Court (2026-01-19)