ADDL. DEPUTY REGISTRAR(J&E)

25 recorded High Court judgment(s) · 2005–2026

Courts

Orissa High Court

Disposed Off	10
Dismiss By Prem.order	10
Dismissed	4
Dismissed for non-complying conditional Order	1

PRATAP PRASAD v. STATE OF ODISHA — Orissa High Court (2026-01-22)
PARBATI GIRI v. STATE OF ODISHA — Orissa High Court (2025-04-09)
RABI ROUT v. MD.IQUBAL — Orissa High Court (2025-04-03)
SRIDHAR SAHOO v. STATE OF ODISHA — Orissa High Court (2024-06-24)
SUJIT KUMAR PATRA v. STATE OF ODISHA — Orissa High Court (2024-05-21)
KUMARI ALLI SAHOO v. STATE OF ODISHA — Orissa High Court (2024-03-21)
BIJAY AGRAWAL @ BIJAY KUMAR AGRAWAL v. STATE OF ODISHA — Orissa High Court (2023-09-30)
IMRAN KHAN @ MD. NAUSAD v. STATE OF ODISHA — Orissa High Court (2023-07-06)
SUSHANTA KU.SAHU v. STATE OF ORISSA — Orissa High Court (2023-03-29)
BINAYAK MISHRA v. D.M.,O.I.CO.LTD. — Orissa High Court (2023-02-10)