ADDITIONAL REGISTRAR(J)

237 recorded High Court judgment(s) · 2001–2026

Courts

Disposal nature

Recent judgments

• SANJEEV SHARMA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-03-12)
• VIJAY SINGH AND OTHERS v. HRTC — Himachal Pradesh High Court (2026-01-08)
• PUNJAB NATIONAL BANK v. NIRMAL KAUR — Himachal Pradesh High Court (2025-12-30)
• RAJINDER KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2025-12-30)
• MD. ALTAF PASHA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2025-12-15)
• NHAI v. CHHOTA RAM through LR — Himachal Pradesh High Court (2025-12-10)
• NEW INDIA ASSURANCE COMPANY LTD v. PAWANA DEVI AND OTHERS — Himachal Pradesh High Court (2025-11-24)
• VINOD KUMAR v. NEELAM — Himachal Pradesh High Court (2025-11-22)
• THE EXECUTIVE OFFICER, HP BSM AND DEVELOPMENT AUTHORITY NEW ISBT, TUTI KANDI, SHIMLA AND ANOTHER v. BINTU RAM AND OTHERS — Himachal Pradesh High Court (2025-10-13)
• BABU RAM v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2025-10-10)