ADARSH KUMAR GOEL, RAKESH KUMAR GARG

32 recorded High Court judgment(s) · 2008–2010

Courts

Disposal nature

Recent judgments

• M/S HCL INFOSYSTEMS LTD. v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2010-12-20)
• M/S MUNJAL PLYWOOD INDUSTRIES PVT. LTD v. THE CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ANR — Punjab & Haryana High Court (2010-12-20)
• C.I.T. ROHTAK v. M/S PORRITTS AND SPENCER LTD. — Punjab & Haryana High Court (2008-09-16)
• C.I.T. ROHTAK v. M/S PORRITS & SPONCER (ASIA) LTD. — Punjab & Haryana High Court (2008-09-16)
• SHUBH LAKHAN SHARMA v. PANJAB UNIVERSITY AND ANOTHER — Punjab & Haryana High Court (2008-08-22)
• G R NAGAR v. PUNJAB NATIONAL BANK AND ORS. — Punjab & Haryana High Court (2008-08-21)
• MAHESH KUMAR v. S B I AND ORS. — Punjab & Haryana High Court (2008-08-20)
• SHAM LAL AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-08-20)
• OM PAUL v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2008-08-20)
• RAJNI DHAWAN v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2008-08-19)