ADARSH KUMAR GOEL,. L.N. MITTAL

101 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• SANGAM ENTERPRISES LDH. v. UNION OF INDIA AND ANR. — Punjab & Haryana High Court (2008-12-23)
• NIRMAL SINGH v. SECRETARY R.T.A., JALANDHAR AND ORS,. — Punjab & Haryana High Court (2008-12-23)
• BEGUM MUNAWAR-UL-NISHA v. COMMISSIONER OF WEALTH TAX — Punjab & Haryana High Court (2008-12-22)
• M/S ACCENT FOR LIVING THROUGH ASHOK RAJ NATH v. C.I.T., AAYAKAR BHAWAN, KARNAL — Punjab & Haryana High Court (2008-12-22)
• COMMISSIONER OF INCOME TAX v. ASSISTANT MANAGER (ACCOUNTS) — Punjab & Haryana High Court (2008-12-22)
• M/S SINGAL AND SONS CONST. PVT. LTD. v. UNION OF INDIA AND ANR. — Punjab & Haryana High Court (2008-12-22)
• RANA AND COMPANY v. CHIEF COMMISSIONER OF INCOME TAX — Punjab & Haryana High Court (2008-12-22)
• CIT, PATIALA v. IMPROVEMENT TRUST PATIALA — Punjab & Haryana High Court (2008-12-22)
• NARESH SHARMA AND ANR. v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2008-12-22)
• COMMR. OF WEALTH TAX, LDH-II v. BEGUM MUNAWAR UL-NISHA — Punjab & Haryana High Court (2008-12-22)