ADARSH KUMAR GOEL,. JITENDRA CHAUHAN

182 recorded High Court judgment(s) · 2001–2013

Courts

Disposal nature

Recent judgments

• CHOUKHANY INDIA LTD. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2013-11-26)
• CHETNA ESTATE PVT. LTD. AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-08-09)
• CHANDAN LAL AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2010-01-21)
• ESTATE OFFICER, HUDA AND ORS. v. MAHESH KUMAR — Punjab & Haryana High Court (2009-11-23)
• UNION OF INDIA AND ANR v. NIWAS CHAUDHARY — Punjab & Haryana High Court (2009-11-23)
• DELHI ASSAM ROADWAYS CORP. LTD. v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2009-07-02)
• ANU RADHA v. STATE OF HARYANA — Punjab & Haryana High Court (2009-07-01)
• M/S.TRAVELS STAR HOTELS (INDIA v. U.O.I.ETC. — Punjab & Haryana High Court (2009-07-01)
• PIARA LAL v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-05-28)
• VIJENDER KUMAR ETC v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2009-05-28)