ADARSH KUMAR GOEL,. GURDEV SINGH

81 recorded High Court judgment(s) · 2003–2010

Courts

Disposal nature

Recent judgments

• C I T v. M/S BHUSHAN LTD. — Punjab & Haryana High Court (2010-11-29)
• THE CHIEF EXE. OFF. CANTONMENT BOARD & ORS. v. PURAN SINGH & OTHERS — Punjab & Haryana High Court (2009-12-17)
• MALKIAT SINGH v. STATE OF PUNJAB ETC. — Punjab & Haryana High Court (2009-12-15)
• KESAR CHAND v. MANAGEMENT OF M/S ESCORTS LTD.ANR. — Punjab & Haryana High Court (2009-12-14)
• ANOKH SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-12-11)
• RAM KARAN v. LABOUR COURT, AMBALA AND ANR. — Punjab & Haryana High Court (2009-12-11)
• MANAGER, MARKFED AND ORS. v. GURBACHAN SINGH BHANGOO AND ORS. — Punjab & Haryana High Court (2009-12-09)
• RAMANAND v. STATE OF HY. — Punjab & Haryana High Court (2009-12-08)
• AMITA BANTA AND ORS. v. STATE OF HARYANA — Punjab & Haryana High Court (2009-12-08)
• RAJINDER KUMAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-12-07)