ADARSH KUMAR GOEL, DAYA CHAUDHARY

311 recorded High Court judgment(s) · 2008–2016

Courts

Disposal nature

Recent judgments

• CIT, HISAR v. SHAKUNTLA DEVI, PROP. M/S SATISH OIL & GEN. MILLS — Punjab & Haryana High Court (2016-01-25)
• CIT, KARNAL v. M/S LIBERTY SHOES LTD. KARNAL — Punjab & Haryana High Court (2015-12-03)
• RAJINDER SINGH v. SWARANJIT KAUR@MOHIDNER KAUR — Punjab & Haryana High Court (2012-07-04)
• PEC UNIVERSITY OF TECHNOLOGY v. GURSIMAR IQBAL SOMAL — Punjab & Haryana High Court (2009-10-15)
• TARA CHAND SHARMA v. UMA AGGARWAL — Punjab & Haryana High Court (2009-10-14)
• OM PARKASH AGGARWAL v. UMA AGGARWAL — Punjab & Haryana High Court (2009-10-14)
• HARYANA FINANCIAL CORPN. v. K K SHARMA AND OTHERS — Punjab & Haryana High Court (2009-10-09)
• FCI, INDIA v. SADHU SINGH AG-III(DEPOT) FCI — Punjab & Haryana High Court (2009-10-09)
• DINESH KUMAR v. PREETI SANGWAN — Punjab & Haryana High Court (2009-10-09)
• FINANCIAL COMMISSIONER & PRINCIPAL SECY. HRY & ORS. v. HASHAM SINGH KANWAR — Punjab & Haryana High Court (2009-10-07)