ADARSH KUMAR GOEL,. ALOK SINGH

280 recorded High Court judgment(s) · 2009–2016

Courts

Disposal nature

Recent judgments

• MAHABIR TECHNO LTD. v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2016-08-02)
• PAWAN KUMAR AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2013-04-29)
• O.P. KAPUR AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2012-12-21)
• JAI PARKASH v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2012-11-09)
• M/S DIAMOND ENGG. WORKS v. PRESIDING OFFICER, INDUSTRIAL TRIB. L.C. AND ORS.. — Punjab & Haryana High Court (2011-12-13)
• DARA SINGH v. GURBACHAN SINGH AND ORS. — Punjab & Haryana High Court (2011-08-18)
• VEENA SEHGAL v. FINANCIAL COMMISSIONER PB. CHD. AND ORS. — Punjab & Haryana High Court (2011-04-19)
• KUNDAN LAL v. COMMISSIONER OF INCOME TAX — Punjab & Haryana High Court (2011-01-07)
• COMMISSIONER OF INCOME TAX, LDH. v. STEEL STRIPS LTD. CHANDIGARH — Punjab & Haryana High Court (2011-01-07)
• OSAW INDUSTRIAL PRODUCTS PVT. LTD v. EXECUTIVE ENGINEER, UHBVN AND ANR — Punjab & Haryana High Court (2011-01-06)