ADARSH KUMAR GOEL,. AJAY TEWARI

101 recorded High Court judgment(s) · 2008–2018

Courts

Disposal nature

Recent judgments

• JASWINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-03-21)
• SANJAY KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-05-25)
• RAJ KUMAR v. PO, INDUSTRIAL TRIBUNAL, L.C. AMBALA AND ORS — Punjab & Haryana High Court (2010-02-15)
• DAUN KHURD CASS LTD. v. PRESIDING OFFICER AND ANOTHER — Punjab & Haryana High Court (2010-02-15)
• UNION OF INDIA AND ANR. v. CUSTOMS EXCISE AND SERVICE TAX APPELLATE & ORS. — Punjab & Haryana High Court (2010-02-15)
• KULWINDER SINGH v. DEPUTY COMMISSIONER AND ORS. — Punjab & Haryana High Court (2010-02-15)
• BEANT SINGH BEDI AND ORS. v. PB. & HY. HIGH COURT & ORS. — Punjab & Haryana High Court (2010-02-15)
• M/S KUNDAN RICE MILLS LTD. PANIPAT v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2008-12-15)
• OM PARKASH HARBANS LAL v. COMMISSIONER OF INCOME TAX — Punjab & Haryana High Court (2008-10-15)
• JASKARAN SINGH v. SECRETARY, DEPTT. OF IRRIGATION — Punjab & Haryana High Court (2008-10-15)