ADARSH KUMAR GOEL,. AJAY KUMAR MITTAL

731 recorded High Court judgment(s) · 2002–2015

Courts

Disposal nature

Recent judgments

• CIT, LUDHIANA v. MRIDULA PROP. M/S DHRUV FABRICS LUDHIANA — Punjab & Haryana High Court (2015-04-10)
• THE COMMISSIONER OF INCOME TAX III LDH v. M/S VARINDRA CONST CO BAGHAPURANA — Punjab & Haryana High Court (2012-01-24)
• POONAM SHARMA v. PUNNET DUTTA — Punjab & Haryana High Court (2011-11-14)
• BALDEV SINGH v. GENERAL MANGER PB. ROADWAYS & ORS. — Punjab & Haryana High Court (2011-09-07)
• ASHOK KUMAR DUTT v. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND ANR — Punjab & Haryana High Court (2011-09-06)
• H.S. ENGINEERS AND ASSOCIATES v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2011-09-06)
• VIJAY KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-09-06)
• BALWINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2011-09-05)
• CHARANJIT KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2011-09-05)
• GURJINDER SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-09-02)