ADARSH KUMAR GOEL,. AJAI LAMBA

43 recorded High Court judgment(s) · 1997–2014

Courts

Disposal nature

Recent judgments

• EXECUTIVE ENGINEER & ORS. v. SURESH & ANR. — Punjab & Haryana High Court (2014-03-22)
• MOHAN LAL ETC. v. STATE OF PB.ETC. — Punjab & Haryana High Court (2007-11-28)
• HARPREET KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2007-11-15)
• PUNJAB STATE & ANR. v. KULWINDER SINGH & ANR. — Punjab & Haryana High Court (2007-10-19)
• JASPAL SINGH v. PSEB — Punjab & Haryana High Court (2007-10-19)
• ARMY INSTITUTE OF HIGHER EDUCATION v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2007-10-04)
• UOI v. KAMLA DEVI AND OTHERS — Punjab & Haryana High Court (2007-10-01)
• RAJIV GOGIA v. C.A.T.ETC. — Punjab & Haryana High Court (2007-10-01)
• PUNEET SHARMA AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2007-09-28)
• SHAMSUDDIN v. M/S UNITECH LTD. AND ANR. — Punjab & Haryana High Court (2007-09-14)