ADARSH KU. GOEL CJ,. A.K.RATH

852 recorded High Court judgment(s) · 2013–2016

Courts

Orissa High Court

852

Disposed Off	837
Dismiss By Prem.order	15

COMMNR.OF INCOME TAX v. O.S.F.C.,CUTTACK — Orissa High Court (2016-12-21)
COMNR. OF INCOME TAX v. UNITED FRIENDS BUIL. — Orissa High Court (2016-12-21)
COMMNR.OF INCOME TAX v. O.S.F.C.LTD. — Orissa High Court (2016-12-21)
COMNR.OF INCOME TAX v. UNITED FRIENDS BUIL. — Orissa High Court (2016-12-21)
COMNR.OF INCOME TAX v. SURYO INVESTMENTS — Orissa High Court (2016-08-27)
COMNR.OF INCOMETAX v. HINDUSTAN FOODS — Orissa High Court (2016-08-27)
COMMNR.OF INCOME TAX v. BBSR.STOCK EXCHANGE — Orissa High Court (2016-08-27)
COMMNR.OF INCOME TAX v. M/S.S.S.MINERAL — Orissa High Court (2016-08-08)
COMMNR.OF INCOME TAX v. BBSR.STOCK EXCHANGE — Orissa High Court (2016-08-08)
COMMNR.OF INCOME TAX v. PRADEEP KU.BHUT — Orissa High Court (2016-08-08)