ACTING . VINEET KOTHARI, . UMESH A. TRIVEDI

60 recorded High Court judgment(s) · 2021–2021

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	23
56-DISPOSED AT ADMISSION STAGE	8
27-WITHDRAWN @ ADM.STAGE	8
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	7
28-REJECTED @ ADM.STAGE	4
33-CA DISPOSED OF	3
38-RULE ABSOLUTE/ALLOWED @ FH	3
35-ANY OTHER MODE @ ADM.STAGE	1

BANDISH SAURABH SOPARKAR v. STATE OF GUJARAT — Gujarat High Court (2021-09-01)
RAVAL SURIBEN VIRCHANDBHAI v. STATE OF GUJARAT — Gujarat High Court (2021-08-31)
NAYAN BABUBHAI RATHOD v. STATE OF GUJARAT — Gujarat High Court (2021-08-27)
BHATI SALIMKHAN PIROJKHAN v. STATE OF GUJARAT — Gujarat High Court (2021-08-25)
PUSHPABEN GIRISHBHAI BANGARI v. STATE OF GUJARAT — Gujarat High Court (2021-08-24)
DABHI DILIPBHAI RANCHHODBHAI v. STATE OF GUJARAT — Gujarat High Court (2021-08-24)
BHARATBHAI DULABHAI BARIAYA v. JALPABEN PANCHABHAI DHAPA — Gujarat High Court (2021-08-24)
RAJURAM BHAGURAM MEGHWAL v. STATE OF GUJARAT — Gujarat High Court (2021-08-24)
HARSHADKUMAR DHULABHAI SENMA v. STATE OF GUJARAT — Gujarat High Court (2021-08-24)
DHARMENDRA KHUBILAL SHARMA v. STATE OF GUJARAT — Gujarat High Court (2021-08-24)