ACTING . VINEET KOTHARI, . GITA GOPI

95 recorded High Court judgment(s) · 2021–2021

Courts

Gujarat High Court

47-DISPOSAL IN ANY OTHER MODE FH	42
39-RULE DISCHARGED/DISMISSED @ FH	17
26-DISMISSED @ ADM.STAGE	10
56-DISPOSED AT ADMISSION STAGE	9
31-NOTICE DISCHARGED @ ADM.STAGE	8
38-RULE ABSOLUTE/ALLOWED @ FH	6
40-WITHDRAWN @ FH	1
35-ANY OTHER MODE @ ADM.STAGE	1

PANDYA MANISHANKER DHANJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2021-03-08)
SUNNI MUSLIM SAMAJ,BHAVNAGAR v. PANDYA MANISHANKER DHANJIBHAI — Gujarat High Court (2021-03-08)
DINESHKUMAR JAGUBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2021-03-05)
VINODBHAI JERAMBHAI HEIRS OF DECD. JERAMBHAI PADAMSHIBHAI v. DINESHKUMAR JAGUBHAI PATEL — Gujarat High Court (2021-03-05)
STATE OF GUJARAT v. DILSHAD SAIYED — Gujarat High Court (2021-02-26)
STATE OF GUJARAT v. LIYAQUATALIKHAN HASANKHAN BATANGI — Gujarat High Court (2021-02-26)
RAJENDRAKUMAR AMRUTLAL MENDHA v. STATE OF GUJARAT — Gujarat High Court (2021-02-26)
LALUBHA FATESING WAGHELA v. COLLECTOR — Gujarat High Court (2021-02-25)
STATE OF GUJARAT v. MERAGBHAI KANABHAI CHAVDA — Gujarat High Court (2021-02-23)
SHRI TODA SEVA SAHAKARI MANDALI LTD v. STATE OF GUJARAT — Gujarat High Court (2021-02-23)