ACTING . VINEET KOTHARI, . BIREN VAISHNAV

72 recorded High Court judgment(s) · 2021–2021

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	34
39-RULE DISCHARGED/DISMISSED @ FH	19
47-DISPOSAL IN ANY OTHER MODE FH	5
26-DISMISSED @ ADM.STAGE	5
53-ALLOWED / GRANTED @ ADM.STAGE	2
31-NOTICE DISCHARGED @ ADM.STAGE	2
56-DISPOSED AT ADMISSION STAGE	2
43-DISMISSED FOR DEFAULT @ FH	1

GUJARAT STATE FINANCIAL CORPORATION v. NEETABEN U CHOKSHI, THROUGH POA FALGUN PATEL — Gujarat High Court (2021-04-20)
NEETABEN U CHOKSHI, THRO' POA FALGUNBHAI PATEL v. GUJARAT STATE FINANCIAL CORPORATION — Gujarat High Court (2021-04-20)
GANESH INDUSTRIAL ESTATE v. ADDL DY COLLECTOR & COMPETANT OFFICER — Gujarat High Court (2021-04-20)
PURSHOTTAM MAFATLAL PATEL v. NEETABEN U CHOKSHI — Gujarat High Court (2021-04-20)
CHAUDHARY KANTIBHAI MOHANBHAI SINCE DECD. THROUGH HIS HEIRS v. DEPUTY COLLECTOR — Gujarat High Court (2021-04-06)
PATEL KANTIBHAI BECHARDAS v. DEPUTY COLLECTOR — Gujarat High Court (2021-04-06)
PATEL BHAGABHAI JOITARAM v. DEPUTY COLLECTOR — Gujarat High Court (2021-04-06)
CHAUHAN VARDHMANSINH KESHRISINH v. DEPUTY COLLECTOR — Gujarat High Court (2021-04-06)
PATEL MATHURBHAI SHANKERDAS v. DEPUTY COLLECTOR — Gujarat High Court (2021-04-06)
PATEL NARANBHAI JOITABHAI v. DEPUTY COLLECTOR — Gujarat High Court (2021-04-06)