ACTING . VINEET KOTHARI, . B.N. KARIA

78 recorded High Court judgment(s) · 2021–2021

Courts

Gujarat High Court

47-DISPOSAL IN ANY OTHER MODE FH	15
38-RULE ABSOLUTE/ALLOWED @ FH	14
56-DISPOSED AT ADMISSION STAGE	11
DISPOSED AS INFRUCTUOUS	8
39-RULE DISCHARGED/DISMISSED @ FH	7
26-DISMISSED @ ADM.STAGE	7
53-ALLOWED / GRANTED @ ADM.STAGE	4
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	4

LT COL IQBAL BAHADUR TEGH BAHDUR DUTT(RETD) v. DR DENTIST MRS ANN S DUTT — Gujarat High Court (2021-07-30)
DR MRS ANN S DUTT v. LT COL IQBAL BAHADUR TEGH BAHDUR DUTT(RETD) — Gujarat High Court (2021-07-30)
LT COL IQBAL BAHADUR TEGH BAHDUR DUTT(RETD) v. DR DENTIST MRS ANN S DUTT — Gujarat High Court (2021-07-30)
LT COL IQBAL BAHADUR TEGH BAHDUR DUTT(RETD) v. DR DENTIST MRS ANN S DUTT — Gujarat High Court (2021-07-30)
GUJARAT STATE FINANCIAL CORPORATION v. SHREE INDUSTRIES LIMITED — Gujarat High Court (2021-07-26)
LALITABEN GOVINDBHAI PATEL v. GUJARAT STATE FINANCIAL CORPORATION — Gujarat High Court (2021-07-26)
MESSRS DRESSER RAND INDIA PVT LTD v. HINDUSTAN WOODEN INDUSTRIES — Gujarat High Court (2021-07-22)
RAJNISH MUDGAL S/O SH. HUKAM CHAND MUDGAL v. HIGH COURT OF GUJARAT — Gujarat High Court (2021-07-22)
MADHUBEN MAHENDRAKUMAR SHAH THROUGH HER P.O.A. MILAN FAKIRCHAND SHAH v. SEJAL MALAV JOSHI — Gujarat High Court (2021-07-22)
BAJAJ ALLIANZ GENERAL INS. CO. LTD v. JAMSHED ALIMOHAMMED — Gujarat High Court (2021-07-15)