ACTING , . V.K. JAIN

187 recorded High Court judgment(s) · 2007–2017

Courts

Disposal nature

Recent judgments

• SAWHNEY BROTHERS v. HONGKONG & SHANGHAI BANKING CORPN. — Delhi High Court (2017-10-30)
• SANCHAL FOUNDATION v. DELHI DEVELOPMENT AUTHORITY & ORS — Delhi High Court (2013-04-17)
• BIJWASAN GRAM VIKAS SAMITI AND ORS v. UNION OF INDIA AND ORS — Delhi High Court (2013-04-16)
• KANSHI RAM v. D.D.A. & ORS — Delhi High Court (2013-04-16)
• SOCIETY FOR PROTECTION OF CULTURE HERITAGE ENVIRONMENT TRADITIONS AND PROMOTIONS OF NATIONAL AWARENE v. UOI & ORS. — Delhi High Court (2013-04-16)
• U.P. STATE BRIDGE CORPORATION LTD. v. PRESIDING OFFICER & ANR — Delhi High Court (2013-04-16)
• OM PARKASH & ORS v. UOI & ORS — Delhi High Court (2013-04-16)
• INDIAN SPINAL INJURIES HOSPITAL v. UNION OF INDIA AND ORS — Delhi High Court (2013-04-16)
• DELHI TRANSPORT CORPORATION v. ASHOK KUMAR — Delhi High Court (2013-04-16)
• BHOOP SINGH v. D.D.A. & ORS. — Delhi High Court (2013-04-16)