ACTING , V. DHANAPALAN

22 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• THE CONTROLLER OF EXAM. v. S.S.RAJTILAK — Madras High Court (2009-02-10)
• K.RAJESH v. THE GOVERNMENT OF T.N. — Madras High Court (2009-02-05)
• THE DIST ADIDRAVIDAR v. M.REVATHI — Madras High Court (2009-01-29)
• R. VASINATHAN v. THE COMMERCIAL TAX OFFICER — Madras High Court (2009-01-28)
• B.POORNIMA v. THE STATE BANK OF TRAVENCORE — Madras High Court (2009-01-27)
• S.ULAGANATHAN v. THE REGISTRAR GENERAL — Madras High Court (2009-01-23)
• T.SELVAPANDY v. THE JOINT DIRECTOR OF SCHOOL — Madras High Court (2009-01-22)
• THE MANAGEMENT OF HARDY v. THE PRESIDING OFFICER — Madras High Court (2009-01-22)
• K.SASI v. THE STATE OF TAMILNADU — Madras High Court (2009-01-22)
• THE AMBUR COOPERATIVE SUGAR v. THE AMBUR COOPERATIVE SUGAR — Madras High Court (2009-01-20)