ACTING , . TUSHAR RAO GEDELA

459 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• SAVE INDIAN FOUNDATION v. DEPARTMENT OF FOREST AND WILDLIFE & ORS. — Delhi High Court (2025-02-17)
• HANDICRAFTS EXPORTERS ASSOCIATION MORADABAD v. UNION OF INDIA — Delhi High Court (2025-01-21)
• SHRI SALEK CHAND JAIN v. THE COMMISSIONER MUNICIPAL CORPORATION OF DELHI — Delhi High Court (2025-01-21)
• M/ S . VF WORLDWIDE HOLDINGS LTD v. THE UNION OF INDIA & ANR. — Delhi High Court (2025-01-21)
• RAMESH CHANDER v. ELECTION COMMISSION OF INDIA — Delhi High Court (2025-01-21)
• VERMA FINVEST PVT LTD v. INCOME TAX OFFICE WARD 26 (1) NEW DELHI AND ANR. — Delhi High Court (2025-01-21)
• G D GOENKA TOURISM CORP LTD v. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 15 DELHI & ANR. — Delhi High Court (2025-01-20)
• M/S IMAGE FILLING STATION v. NATIONAL HIGHWAY LOGISTICS MANAGEMENT LIMITED & ANR. — Delhi High Court (2025-01-20)
• ARTI KAPUR v. SUMANA VERMA & ANR. — Delhi High Court (2025-01-20)
• TIGER 4 INDIA LTD v. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(2) NEW DELHI & ORS. — Delhi High Court (2025-01-20)