ACTING THOTTATHIL B.RADHAKRISHNAN

23 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• M/S.CONFEDERATION OF CONSUMER VIGILANCE CENTRE v. THE STATE OF KERALA — Kerala High Court (2017-03-08)
• A.SREEKUMARAN v. SREE CHINAKKATHUR POORAM OTTAPALAM DESOM COMMITTEE — Kerala High Court (2017-02-27)
• ANIL KUMAR K v. STATE OF KERALA — Kerala High Court (2016-08-01)
• JEAM KHAN v. MANAGER — Kerala High Court (2016-08-01)
• THE MEDICAL COUNCIL OF INDIA v. SREE ANJENAYA MEDICAL TRUST — Kerala High Court (2016-08-01)
• BEKKY CHEERAN v. THE AUTHORISED OFFICER, SOUTH INDIAN BANK LTD — Kerala High Court (2016-08-01)
• SAFIA v. USHAKUMARI — Kerala High Court (2016-08-01)
• A.A.GOVINDAN v. GURUVAYOOR MUNICIPALITY — Kerala High Court (2016-08-01)
• NAZEEB P.A. v. CENTRAL VIGILANCE COMMISSION — Kerala High Court (2016-08-01)
• C. JEGENDRANATHA VIDYASAGAR v. STATE OF KERALA — Kerala High Court (2016-07-29)