ACTING , T. S. SIVAGNANAM

26 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• A.SHANUMAGAM PILLAI v. THE AUTHORIZED OFFICER CUM — Madras High Court (2017-03-14)
• K.S.AHMED v. THE DISTRICT COLLECTOR — Madras High Court (2017-03-14)
• SIVAKUMAR v. THE DISTRICT COLLECTOR — Madras High Court (2017-03-14)
• CHOKKALINGAM, v. THE TAHSILDAR — Madras High Court (2017-03-14)
• S.PASUMPON, S/O.SINGA THEVAR v. THE DISTRICT COLLECTOR — Madras High Court (2017-03-14)
• M.RAJENDRAN v. THE DISTRICT COLLECTOR — Madras High Court (2017-03-14)
• L.ANBUSELVAM v. THE DISTRICT COLLECTOR — Madras High Court (2017-03-14)
• MRS. ASANAMMAL v. THE ASSISTANT DIVISIONAL — Madras High Court (2017-03-14)
• M.BABY, v. THE DISTRICT COLLECTOR, — Madras High Court (2017-03-14)
• R.SIVAPRAKASAM, v. THE COMMISSIONER, — Madras High Court (2017-03-14)