ACTING , T. P. SHARMA

40 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• RAJESH SHARMA v. STATE OF CHHATTISGARH and OTHERS — Chhattisgarh High Court (2008-01-18)
• SMT.MEENA SINGH SARPANCH v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2008-01-18)
• AWINASH ANAND v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2008-01-18)
• SMT.ARUNA DIXIT and ORS. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2008-01-17)
• MOHD.IBRAHIM KHAN v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2008-01-17)
• IN THE MATTER OF SMT.RADHA BAI SAHU v. STATE OF CHHATTISGARH AND ORS. — Chhattisgarh High Court (2008-01-16)
• Y.K.VERMA v. A.K.GOKAKH and ORS. — Chhattisgarh High Court (2008-01-16)
• MATHURA PRASAD SAHU v. C.G. STATE CIVIL SUPPLIES CORPORATION — Chhattisgarh High Court (2008-01-16)
• SAVITRI JHARIYA v. STATE OF C.G. and OTHERS — Chhattisgarh High Court (2008-01-16)
• JAI NARAYAN SHRIVASTAVA v. COLLECTOR — Chhattisgarh High Court (2008-01-16)