ACTING , SUNIL P. DESHMUKH

20 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• SHANKAR MADHAVRAO LAKHE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-27)
• SHRI RAMESHWAR EDUCATION SOCEITY BHOKARDAN THROUGH ITS ASSISTANT SECRETARY N L GIRI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-27)
• ANANDRAJ YESHWANTRAO AMBEDKAR THROUGH GPA HOLDER SHANKAR YESHWANTRAO SHEJWAL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-27)
• MAHARASHTRA STATE VANVIBHAG APANG VANRAKSHAK VANPAL SANGHTANA THROUGH ITS REPRESENTATIVE A V KADAM v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2018-08-27)
• HARICHANDRA BHATULAL AGRAWAL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-27)
• VEENA JAGDISH MEWANI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-27)
• MOTIRAM GANGADHAR DHARMOD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-27)
• LALSINGH FULCHAND PAWAR v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2018-08-27)
• SHAIKH KHAJAMIYA SHAIKH IBRAHIM v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2018-08-27)
• SAPNA PLOYWEAVE PVT LIMITED THROUGH ITS AUTHORISED SIGNATORY v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-27)