LexACTING , SUNDER MOHAN
77 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 77 |
Disposal nature
| DISPOSED OF | 24 |
| ORDERED | 22 |
| DISMISSED | 15 |
| WITHDRAWN DISMISSED | 10 |
| CLOSED | 5 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- D.Srinivasan v. The Commissioner — Madras High Court (2022-09-21)
- S.Ramesh v. The Assistant Engineer — Madras High Court (2022-09-21)
- Thiashola Plantations Pvt, Limited v. M/s. APAC Financial Services Pvt Ltd — Madras High Court (2022-09-20)
- R.Sudharsan v. The Authorised officer — Madras High Court (2022-09-20)
- Khalifullah v. The District Collector — Madras High Court (2022-09-20)
- Malliga v. Commissioner of Land Administration — Madras High Court (2022-09-20)
- M/s.L and T Finance Ltd., v. The Chief Judicial Magistrate — Madras High Court (2022-09-20)
- D.Venkatesan v. The District Collector — Madras High Court (2022-09-20)
- K.A.Manoharan v. The Principal Secretary to Government — Madras High Court (2022-09-20)
- N.R.Venkatesan v. The District Collector — Madras High Court (2022-09-20)