ACTING , SUJIT NARAYAN PRASAD

31 recorded High Court judgment(s) · 2014–2014

Courts

Jharkhand High Court

Dissmiss For Default/Non-Prosecution	18
Dismissed	6
Disposed Off	4
Withdrawn	3

RADHESHYAM AGARWAL v. GOKUL MAHTO And ORS. — Jharkhand High Court (2014-10-31)
EASTERN COALFIELDS LTD THROUGH ITS DEPUTY GENERAL MANAGER PERSONNEL NAMELY SRI BISHWANATH DAS v. JHARKHAND STATE LEGISLATIVE ASSEMBLY THROUGH ITS SECRETARY AND ORS — Jharkhand High Court (2014-10-20)
M/S EXIM SCRIPS TRANSCTION PVT v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2014-10-17)
B.K.ENTERPRISES And ORS v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2014-10-17)
M/S JAY MANGLA COAL PVT LTD And v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2014-10-17)
M/S.R.S.FUEL PVT.LTD. v. STATE OF JHARKHAND And ORS. — Jharkhand High Court (2014-10-17)
M/S ESSAM MARKETING LTD v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2014-10-17)
M/S.R.S.COAL UDYOG PVT.LTD. v. STATE OF JHARKHAND And ORS. — Jharkhand High Court (2014-10-17)
TATA STEEL LTD. v. STATE OF JHARKHAND And ORS. — Jharkhand High Court (2014-10-17)
INDUSTRIES AND COMMERCE ASSOCI v. STATE OF JHARKHAND And ORS. — Jharkhand High Court (2014-10-17)